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State of Gujarat - Section

Section 26 in Kamdhenu University Act, 2009

26. Functions of Veterinary and Animal Sciences Research Council.

- The Veterinary and Animal Sciences Research Council shall consider and make recommendations in respect of, -
(a)research programmes and projects undertaken or to be undertaken by the University units in the State in the field of Veterinary Science and Animal Husbandry and other allied Sciences with a view to promoting effective co-ordination;
(b)physical, fiscal and administrative facilities required for implementing research projects;
(c)orienting research to meet farmers' needs;
(d)integration of research, extension education and teaching and participation of research workers in teaching and extension education programmes; and
(e)any other matter pertaining to research programmes which may be referred lo by the Vice-Chancellor or the Board or any other authority of the University.