Section 85(2)(e) in The U.P. Co-operative Societies Employees Service Regulations, 1975

[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Uttar Pradesh - Subsection

Section 85(2)(e) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(e)In cases falling under clause (c) (2) the period of suspension shall not be treated as a period spent on duty, unless the competent authority specifically directs that it shall be so treated.

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State of Uttar Pradesh - Subsection

Section 85(2)(e) in The U.P. Co-operative Societies Employees Service Regulations, 1975