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State of Madhya Pradesh - Section

Section 76 in The M.P. Griha Nirman Mandal Adhiniyam, 1972

76. Other statements and returns.

- The Board shall also submit to the State Government such statistics, returns, particulars or statements in regard to any proposed or existing housing schemes at such times and in such form and manner as may be prescribed or as the State Government may, from time to time, direct.