Gujarat High Court
Zylog Plastalloys Private Limited vs Respondent(S) on 21 December, 2016
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
O/COMP/526/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY PETITION NO. 526 of 2016
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ZYLOG PLASTALLOYS PRIVATE LIMITED....Petitioner(s)
Versus
......Respondent(s)
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Appearance:
THAKKAR AND PAHWA ADVOCATES, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
Date : 21/12/2016
ORAL ORDER
At the request of Mrs. Sangeeta N. Pahwa, learned advocate for Thakkar and Pahwa Advocates, learned advocate for the petitioner, list on 27.12.2016.
(SMT. ABHILASHA KUMARI, J.) siddharth Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Feb 05 00:24:07 IST 2017