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Gujarat High Court

Zylog Plastalloys Private Limited vs Respondent(S) on 21 December, 2016

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

                       O/COMP/526/2016                                              ORDER



                        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                 COMPANY PETITION NO. 526 of 2016
         ===========================================================
                 ZYLOG PLASTALLOYS PRIVATE LIMITED....Petitioner(s)
                                       Versus
                                ......Respondent(s)
         ================================================================
         Appearance:
         THAKKAR AND PAHWA ADVOCATES, ADVOCATE for the Petitioner(s) No. 1
         ================================================================
           CORAM: HONOURABLE SMT. JUSTICE ABHILASHA KUMARI

                                         Date : 21/12/2016
                                           ORAL ORDER

At   the   request   of   Mrs.   Sangeeta   N.   Pahwa,  learned advocate for Thakkar and Pahwa Advocates,  learned   advocate   for   the   petitioner,   list   on  27.12.2016.

(SMT. ABHILASHA KUMARI, J.) siddharth Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Feb 05 00:24:07 IST 2017