Section 14 in Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Niyam, 2013
14. Records to be maintained by Clinical Establishments.
- Every Clinical Establishment shall maintain such records of patient treated and/or admitted by it for treatment as prescribed in Schedule 7 and may be amended from time to time.
