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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(a) in Rajasthan Land Revenue (Land Records) Rules, 1957

(a)A Patwari shall be appointed to each circle.
(aa)[ A Patwari shall be appointed by the District Collector or Colonization Commissioner, as the case may be.] [Inserted by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).]