Supreme Court - Daily Orders
Mv Golden Pride vs Gac Shipping (India) Pvt. Ltd on 23 January, 2026
ITEM NO.42 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 17265-17266/2023
[Arising out of impugned final judgment and order dated 02-05-2023
in CA No. 55/2022 24-03-2021 in IA(L) No. 7724/2021 passed by the
High Court of Judicature at Bombay]
MV GOLDEN PRIDE Petitioner(s)
VERSUS
GAC SHIPPING (INDIA) PVT. LTD. & ORS. Respondent(s)
IA No. 128621/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 23-01-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA HON'BLE MR. JUSTICE MANMOHAN For Petitioner(s) :Mr. Salman Khurshid, Sr. Adv.
Ms. Lubna Naaz, AOR Mr. Prateep Bhaduri, Adv.
For Respondent(s) :Mr. Aditya Verma, AOR Mr. Bimal Rajasekhar, Adv. Mr. K Rigved Prasad, Adv. Ms. Parkhi Rai, Adv.
Mr. Abhishek Puri, Adv. Mr. Sahil Grewal, Adv.
Ms. Surbhi Gupta, Adv.
Mrs. Reeta Dewan Puri, Adv. Mr. P. N. Puri, AOR UPON hearing the counsel the Court made the following O R D E R
1. Signature Not Verified
A request for adjournment has been received from the first Digitally signed by KAVITA PAHUJA Date: 2026.01.24 respondent.
12:41:20 IST Reason:
12. List this matter on 17.02.2026.
3. In the meantime, the first respondent may file counter affidavit to the additional affidavit filed on behalf of the petitioner.
(KAVITA PAHUJA) (POONAM VAID) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 2