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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Sikkim - Subsection

Section 65(3)(xvii) in The Sikkim Prisons Act, 2007

(xvii)possessing, hiding, smuggling or attempting to smuggle, obtaining, giving or receiving or bartering contraband articles, failing to report to prison officials about contraband articles;