Section 2(2) in Tamil Nadu Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2008
(2)"medicare service person" in relation to a medicare service institution shall include, -(a)registered medical practitioners (including a person having provisional registration);(b)registered nurses;(c)medical students;(d)nursing students;(e)para medical workers; employed and working in such medicare service institutions;
