Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(k) in West Bengal Land Reforms and Tenancy Tribunal Act, 1997 (k)"Judicial Member' means a member of the Tribunal appointed as such under clause (a) of sub-section (2) of section 4;
