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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(1)(iv) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(iv)to make proposals for the institution of fellowships, scholarships, studentships, exhibitions, medals and prizes and to make rules for their award;