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[Cites 0, Cited by 6] [Section 115BBC(1)] [Section 115BBC] [Entire Act]

Union of India - Subsection

Section 115BBC(1)(i) in The Income Tax Act, 1961

(i)[ the amount of income-tax calculated at the rate of thirty per cent. on the aggregate of anonymous donation received in excess of the higher of the following, namely:- [ Substituted by Act 33 of 2009, Section 43, for Clause (i) (w.e.f. 1.4.2010).]