Section 64 in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963
64. Removal of doubts in regard to existing inam estates in Chingleput district.
- For the removal of doubts, it is hereby declared that the Estates Land Act applies, and shall be deemed always to have been applied, to existing inam estates situated on the 31st day of October 1936 within the limits of the Chingleput district as then constituted notwithstanding that the areas in which such inam estates are situated have been or may be included within the limits of the Presidency town, after that date; and the provisions of this Act shall apply to every such date accordingly.
