Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 420(6)] [Section 420] [Entire Act]

Union of India - Subsection

Section 420(6)(b) in The Income Tax Act, 2025

(b)obtains the prior approval of Principal Chief Commissioner or Chief Commissioner.