Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 186(2)] [Section 186] [Entire Act] Union of India - Subsection Section 186(2)(f) in Government of India Act, 1935 (f)making to the revenues of the Federation any payments by way of interest which they are required by this Part of this Act to make ; and