Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(y) in Chaudhary Ranbir Singh University, Jind Act, 2014 (y)to frame Statutes, Ordinances or Regulation and after, modify or resend the same for all or any of the aforesaid purpose: and
