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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(n) in The Handlooms (Reservation of Articles for Production) Act, 1985

(n)" Dhakona" means varieties used for covering lower and/or upper part of the body manufactured form cotton or silk or combination thereof, in plain or twill weave with check and stripe designs and commonly used in Assam.