Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Sikkim - Subsection

Section 1(3) in Sikkim Succession Act, 2008

(3)It shall come into force on such date as the State Government may by notification in the Officer Gazette appoint and different dates may be appointed for different provision of this Act.