Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581ZN(8)] [Section 581ZN] [Entire Act] Union of India - Subsection Section 581ZN(8)(c) in The Companies Act, 1956 (c)in the case of purchase of shares of one Producer Company by another Producer Company, the consequent reduction of its share capital;