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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(4) in The Orissa Excise Rules, 1965

(4)Temporary licences may be granted to provide for the supply of intoxicants on temporary and special occasions, like fairs, regimental camps or exercise etc., and shall be limited to the period during which such temporary or special occasions last.