Allahabad High Court
Ganga Pollution Control Unit,U.P. Jal ... vs Shanker Lal & Others on 19 January, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL No. - 336 of 2002 Petitioner :- Ganga Pollution Control Unit,U.P. Jal Nigam Thru G.M. Respondent :- Shanker Lal & Others Petitioner Counsel :- Poonam Srivastava Respondent Counsel :- Vinod Sinha,S.P.Singh Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J.
An application for extention of time has been filed to deposit the money awarded by the Tribunal as directed by this Court vide order dated 29.8.2003.
We have perused the application and the affidavit filed in support thereof. The application is allowed. One month further time is granted to the appellant to deposit the amount as per award before the authority concerned. The application is finally disposed of.
Order Date :- 19.1.2010 ssm