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State of Odisha - Section

Section 12 in The Gopalpur Port Rules, 1987

12. Mooring.

(1)No fishing boats shall be anchored or moored to their nets and no fishing nets or obstructions of any description shall be fastened within the harbour area and approaches.
(2)Except in cases of danger to life or property the use of the whistle of any vessel whether sea-going or inland is strictly prohibited whilst such vessel is moored in the harbour.