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Himachal Pradesh High Court

The Principal Secretary Revenue To The ... vs . Rattan Singh on 8 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

The Principal Secretary Revenue to the Govt. vs. Rattan Singh .

CMP(M) No. 408 of 2023 08.05.2023 Present: Mr. Pushpinder Singh Jaswal, Mr. Baldev Negi, Additional Advocates General, with Mr. Gautam Sood, Deputy Advocate General for the applicants/appellants.

Issue notice to the respondent, returnable for 23.06.2023, on taking steps within one week.

                         r              to               (Ajay Mohan Goel)
                                                               Judge

             May 08, 2023
                 (Vinod)








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