Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(n) in Chhattisgarh Rice Custom Milling Order, 2016

(n)"Rice Mill" means the plant and machineries; with which, and the premises including precincts or in any part of its thereof, rice milling operation is carried on;