Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 215A] [Entire Act] State of Bihar - Subsection Section 215A(iii) in Bihar Chaukidari Manual (iii)Each District Officer shall prepare an annual pro forma account in the form shown under clause (i), for the whole district from the balance sheet prepared under clause (ii).
