Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 16] [Entire Act] State of Maharashtra - Subsection Section 16(1B) in The Mumbai Municipal Corporation Act, 1888 (1B)[ [* * *] [ Sub-section (1B), (1C) and (1D) were inserted by Maharashtra 11 of 2002, Section 2.]
