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State of Tamilnadu - Section

Section 1 in Tamil Nadu Indebted Agriculturists and Indebted Person (Special Provisions) Act, 1976

1. Short title and extent.

(1)This Act may be called the Tamil Nadu Indebted Agriculturists and Indebted Persons (Special Provisions) Act, 1976.
(2)It extends to the whole of the State of Tamil Nadu.