Section 15(1)(iv) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

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State of Andhra Pradesh - Subsection

Section 15(1)(iv) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

(iv)One Representative of teaching staff to be chosen from among themselves;