Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 209(2)] [Section 209] [Entire Act] State of Haryana - Subsection Section 209(2)(a) in Haryana Panchayati Raj Act, 1994 (a)with reference to all matters in respect of which rules are expressly required or allowed by this Act to be made;