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[Cites 0, Cited by 1] [Section 26(2)] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(2)(p) in Himachal Pradesh Board of School Education Act, 1968

(p)the emoluments and allowances of members of the Board and all its Committees; [xxx] [The word 'and' at the end of clause (p) omitted vide Act No. 15 of 1992.]