Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Union of India - Section Section 91 in Bihar Reorganisation Act, 2000 91. Effect of provisions of the Act inconsistent with other laws. - The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law.
