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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1) in The National Institutes of Technology, Science Education and Research, 2007

(1)The terms of office of a member shall be three years from the date of notification :Provided that the term of office of an ex officio member shall continue so long as he holds office by virtue of which he is such a member.