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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(15) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(15)to perform such other functions as the State Government may direct [or, on the recommendation of the Parishad, approve] [Words inserted by W.B. Act 11 of 1967.] for carrying out the provisions of this Act.