Madhya Pradesh High Court
Narayandas vs Smt. Sushiladevi on 31 October, 2023
Author: Anil Verma
Bench: Anil Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
CRR No. 2428 of 2023
(NARAYANDAS Vs SMT. SUSHILADEVI AND OTHERS)
Dated : 31-10-2023
Mr. Sajid Iqbal Ansari - Advocate for applicant.
Ms. Vandana Rathore - Panel Lawyer for the respondent No.2.
Let notice be issued to the respondent No.1 on payment of process fee within seven working days.
Notice be made returnable within six weeks.
(ANIL VERMA) JUDGE Tej Signature Not Verified Signed by: TEJPRAKASH VYAS Signing time: 11/1/2023 11:02:25 AM