Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 18 in The Assam Cattle Diseases Act, 1948 18. No fee to be charged for inoculation. - Except as provided in sub-section (1) of Section 6 no fee shall be recoverable for inoculation carried out in accordance with the provisions of this Act.
