Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 89 in The Rajasthan Municipalities Accounts Rules, 1963 89. Register of Cheques and Drafts received. - All the cheques and drafts received by the Board shall be recorded in a Register of Cheques and Drafts in form 35.
