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[Cites 0, Cited by 0] [Section 92B(2)] [Section 92B] [Entire Act]

State of Goa - Subsection

Section 92B(2)(i) in The Goa Co-operative Societies Act, 2001

(i)an order for the winding up, or an order sanctioning a scheme of compromise or arrangement, or of amalgamation, or reconstruction (including division or re-organisation), of the bank may be made only with the previous sanction in writing of the Reserve Bank of India;