Allahabad High Court
Mohd. Mobin vs State Of U.P. & Others on 28 January, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 35 Case :- WRIT - C No. - 45938 of 2009 Petitioner :- Mohd. Mobin Respondent :- State Of U.P. & Others Petitioner Counsel :- J .N. Sharma Respondent Counsel :- C.S.C.,Q.H. Siddiqui Hon'ble Devendra Pratap Singh,J.
Hon'ble Mrs. J avashree Tiwari.J. Three weeks' further and no more time are granted to file counter affidavit. List in the week commencing 22.2.2010. Order Date :- 28.1.2010 AK