Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(ix) in Insurance Regulatory and Development Authority of India (Registration of Corporate Agents) Regulations, 2015 (ix)The corporate agent shall maintain separate books of accounts for their corporate agency business as specified in regulation 31;
