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[Cites 0, Cited by 0] [Section 69(3)] [Section 69] [Entire Act]

State of Madhya Pradesh - Subsection

Section 69(3)(b) in The M.P. Vat Act, 2002

(b)of any such particulars to any person entrusted with the administration of this Act for the purposes of carrying out the object of this Act; or