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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Odisha - Subsection

Section 60(2) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(2)No prosecution under the Act shall be instituted except with the previous sanction of the Chief Inspector.Form-I[See Rule 3 (1)]Application for registration of establishment employing migrant workmen-