Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 1 in Delhi Primary Education Act, 1960

1. Short title, extent and commencement.

(1)This Act may be called the Delhi Primary Education Act, 1960.
(2)It extends to the Union territory of Delhi. (3) It shall come into force on such date1 as the State Government may, by notification in the Official Gazette, appoint.