Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 69 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

69.

Records of every proceeding shall be open, to the inspection of the parties or their authorised representatives at any time cither during the proceeding or after the orders arc passed, subject to payment of fee and complying with other terms the Commission may direct.