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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(3)(f) in The Legal Literacy Camp, Scheme, 1999

(f)to take special efforts to collect the support of Voluntary Social Welfare Institutions working at the grass root level. Particularly among the Scheduled Castes, the Scheduled Tribes and other Backward Classes, Women and Rural and Urban Labour segment.