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State of Odisha - Section

Section 20 in The Orissa Kendu Leaves Manual, 1973

20. Forest materials for the Phadis.

- The Deputy Conservator of Forests will send a requisition to the Territorial Divisional Forest Officer having jurisdiction over the phadi, for sanction of forest materials required for the repairs or new construction. On receipt of sanction of the Territorial Divisional Forest Officer, the Range Officer (K.L.) will obtain the forest materials at rates applicable i.e., at single royalty.