Section 3(2)(f) in Tamil Nadu Footwear and Leather Goods Manufactory and Tannery Workers Social Security and Welfare Scheme, 2006

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(f)submit annual report to the Government on the working of the Scheme as laid down under sub-section (5) of section 8 of the Act;

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