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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Chattisgarh - Subsection

Section 72(2)(o) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(o)to prepare follow up reports in the Form XXI about the Juvenile who is released on licence.