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State of Odisha - Section

Section 13 in The Orissa (State) Council for Child Welfare Rules, 1996

13. Transaction in the meetings of the Executive Council.

- In its meetings, the Executive Council shall inter alia :-
(a)Finalise the budget estimates of the State Council and the District Councils
(b)Approve the audit report
(c)Approve the annual report
(d)Rectify the actions already taken in pursuance of the objects of the State Council; and
(e)Consider any other proposal that may be placed for its consideration.