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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2)(a) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(a)to the University, if such inspection or inquiry is to be made in respect of the University, College or Institution maintained by it;