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State of Rajasthan - Section

Section 7 in Rules for Admission to Ayurvedic Colleges in Rajasthan, 1984

7.

If for the reasons to be recorded in writing the Admission Board suspects that a particular candidate has obtained a certificate by misrepresenting facts, the matter will be referred to the concerned D.M. on the receipt of the inquiry report, the Admission Board would take the final decision regarding the admission of the candidate.Note:- Any person other than the parents of the candidate can become guardian, only if the parents of the candidate are not alive or have been declared insane.